Punjab-Haryana High Court
Haryana State Industrial Development ... vs Sukh Ram And Others on 14 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4071 of 2009 (O&M)
Haryana State Industrial Development Corporation
....... Appellant
Versus
Sukh Ram and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Sr. Advocate with Mr. Kamal Sehgal, Advocate, for the appellant. None for the land owner.
Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3541 of 2006, titled as Nand Ram and others Versus State of Haryana and others.
(RAJESH BINDAL) 14.09.2010 JUDGE sarita