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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(1)(c) in The Employees' Provident Funds Scheme, 1952

(c)[ immediately before migration from India for permanent settlement abroad or for taking employment abroad; [Inserted by S.O. 340(E), dated 4.3.2004 (w.e.f. 4.3.2004).]