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State of Uttar Pradesh - Section

Section 6 in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

6.

- Any member who desires to bring forward at any time any motion or proposition shall give notice of his intention to do so at the previous meeting or shall, at least one week before the meeting, inform the Adhyaksh in writing of such intention.