Section 91(1)(c) in The Coal Mines Regulations, 2011

[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(1)(c) in The Coal Mines Regulations, 2011

(c)once at least in every 30 days, every winding rope, by passing the rope at a speed not exceeding 0.5 metre per second. For the purpose of this examination, by cleaning the rope of any encrusted dirt and grease at all places particularly liable to deterioration and at other places, not more than 30 metres apart throughout the length, and any reduction in the circumference of the rope and the superficial condition of the wires as to wear, corrosion, brittleness and fracture at every such place shall be noted; and

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Union of India - Subsection

Section 91(1)(c) in The Coal Mines Regulations, 2011