Gujarat High Court
Bharat Ishwarbhai Patel vs Municipal Commissioner & 4 on 13 November, 2017
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, R.P.Dholaria
C/SCA/20388/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 20388 of 2017
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BHARAT ISHWARBHAI PATEL....Petitioner
Versus
MUNICIPAL COMMISSIONER & 4....Respondents
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Appearance:
MR GUNVANT R THAKAR, ADVOCATE for the Petitioner
MS BHARGAVI G THAKAR, ADVOCATE for the Petitioner
ADVANCE COPY SERVED TO GP/PP for the Respondent No. 2
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 13/11/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Notice returnable on 07.12.2017. Direct service is permitted qua respondent Nos. 1, 2 and 3.
(S.R.BRAHMBHATT, J.) (R.P.DHOLARIA,J.) pallav Page 1 of 1 HC-NIC Page 1 of 1 Created On Mon Nov 13 23:04:09 IST 2017