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Union of India - Section

Section 8 in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

8. The employer shall ensure the following post-cleaning safety precautions after an person engaged in the cleaning of a sewer or a septic tank comes out of the sewer or septic tank after a session of cleaning :-

(i)Provide facilities for removal of contaminated clothing and for wash-up as well as cleaning, dry clothing.
(ii)Wash-up material shall include but not be limited to water, soaps, hand sanitizers and adequate and medically authenticated skin cream for applying on the body for post cleaning safety.
(iii)Any cuts/bruises on the skin or problems with a respiratory organ suffered on account of cleaning of sewer shall be immediately cured.
Chapter-II Insanitary Latrines