Bombay High Court
Sant Nirankari Mandal And Anr vs The State Of Maharashtra And Ors on 27 February, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-112
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8972 OF 2018
Shri. Manoj Tilumal Hotchandani ....PETITIONER
V/S
State Of Maharashtra And Ors. ....RESPONDENT
WITH WRIT PETITION NO. 5396 OF 2022 M/s. Samta Engineers ....PETITIONER V/S State Of Maharashtra Through Prin. Secretary,....RESPONDENT Urban Development Dept. And Ors WITH INTERIM APPLICATION NO. 3596 OF 2022 In Writ Petition 8136 OF 2014 Sant Nirankari Mandal And Anr ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 8136 OF 2014 Sant Nirankari Mandal And Anr ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT Page 1/2 ::: Uploaded on - 02/03/2023 ::: Downloaded on - 03/03/2023 03:28:21 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 27th February, 2023 P.C. :
Due to paucity of time, stand over to 03/04/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 02/03/2023 ::: Downloaded on - 03/03/2023 03:28:21 :::