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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(d) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(d)"Food" shall have the meaning assigned to it in the Prevention of Food Adulteration Act, 1954 (No. 37 of 1954).