Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in The Punjab Primary Education Act, 1960

5. Responsibility of parent to cause his child to attend school.

- It shall be the duty of the parent of every child to cause the child to attend an approved school unless there be a reasonable excuse for his non attendance within the meaning of section 6.