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[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(8)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(a)either to pay to the religious institution the amount specified in subsection (9) and on such payment the land shall, notwithstanding anything contained in sub-section (11), be discharged from the condition of the service; or