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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(4)"Farmer" means any person who raises cotton crops either by cultivating the land by himself or through any other person but shall not include persons companies, traders, dealers who engage in the commercial procurement and sale of seeds;