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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Life Insurance Corporation Of India (Payment Of Gratuity To The Chairman And Managing Directors) Rules, 1997

(2)Words and expressions used and not defined in this rule but defined in the Life Insurance Corporation Act, 1956 shall have the same meanings respectively assigned to them in that Act.