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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(h) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(h)form and manner in which accounts and registers relating to felling of specified trees or export of timber shall be maintained by the prescribed authorities :