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Supreme Court - Daily Orders

United Commercial Bank vs Devendra Kumar Jain (D) Thru. Lr ... on 17 July, 2014

Z    ITEM NO.9                                  COURT NO.11                     SECTION IVA

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

    Petition(s)                  for      Special   Leave     to   Appeal    (C)......CC    No(s).
    10072/2014

    (Arising out of impugned final judgment and order dated 31/01/2014
    in WA No. 51/2010 passed by the High Court Of M.P at Gwalior)

    UNITED COMMERCIAL BANK AND ORS                                              Petitioner(s)

                                                        VERSUS

    DEVENDRA KUMAR JAIN (D) THRU. LR
    RAJKUMARI AJMERA                                                              Respondent(s)

    (with appln. (s) for c/delay in filing SLP)

    Date : 17/07/2014 This petition was called on for hearing today.

    CORAM :
                                 HON’BLE MR. JUSTICE MADAN B. LOKUR
                                 HON’BLE MR. JUSTICE KURIAN JOSEPH

    For Petitioner(s)                           Mr. Raju Ramachandran, Sr. Adv.
                                                Mr. Rajesh Singh, Adv.
                                                Mr. D. Stephen K. Yanthan, Adv.

    For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We find no merit in the special leave petition. The special leave petition is accordingly dismissed.





                        (R.NATARAJAN)                                  (JASWINDER KAUR)
                         Court Master                                    Court Master
Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2014.07.19
12:02:21 IST
Reason: