Supreme Court - Daily Orders
United Commercial Bank vs Devendra Kumar Jain (D) Thru. Lr ... on 17 July, 2014
Z ITEM NO.9 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10072/2014
(Arising out of impugned final judgment and order dated 31/01/2014
in WA No. 51/2010 passed by the High Court Of M.P at Gwalior)
UNITED COMMERCIAL BANK AND ORS Petitioner(s)
VERSUS
DEVENDRA KUMAR JAIN (D) THRU. LR
RAJKUMARI AJMERA Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 17/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Raju Ramachandran, Sr. Adv.
Mr. Rajesh Singh, Adv.
Mr. D. Stephen K. Yanthan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no merit in the special leave petition. The special leave petition is accordingly dismissed.
(R.NATARAJAN) (JASWINDER KAUR)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.07.19
12:02:21 IST
Reason: