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Allahabad High Court

Balak Ram & Another. vs State Of U.P. on 23 October, 2017

Author: Rang Nath Pandey

Bench: Rang Nath Pandey





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 397 of 2002
 

 
Appellant :- Balak Ram & Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.Ali,Abdul Samad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rang Nath Pandey,J.
 

Case called out in the revised list.

None is present on behalf of the appellants to argue the case.

In view of aforesaid, office is directed to issue notice to the appellants returnable at an early date to appear in person or through their counsel to argue the case.

List along with service report.

Order Date :- 23.10.2017 psd