Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(c) in The Orissa State Financial Corporation General Regulations, 2003 (c)The clauses of Sub-section (3) of Section 4 of SFC's Act under which the shareholder qualified to be so registered and the class of shareholders to which he belongs;
