Delhi High Court - Orders
Oma Salam vs National Investigation Agency on 31 October, 2023
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 505/2023, CRL.M.A. 4629/2023
OMA SALAM ..... Petitioner
Through: Mr. Shri Singh, Mr Shaikh Shaipan,
Mr A. Nowfal Mr. Shareff K.A.,
Advocates
versus
NATIONAL INVESTIGATION AGENCY ..... Respondent
Through: Mr. Rahul Tyagi, Mr Jatin, Mr.
Vikas Walia , Advocates with SI
Utkarsh Bansal
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 31.10.2023
1. Since it is 4:50 pm, no time left.
2. Due to paucity of time, this Court will be unable to hear the present matter.
3. Accordingly, renotify on 16.02.2024.
SAURABH BANERJEE, J OCTOBER 31, 2023/pt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 23:58:42