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State of Odisha - Section
Section 10 in The Orissa State Prosecution Service Rules, 1997
10. Constitution of the Selection Board for Group 'A' Service.
- Selection of candidates for appointment to the cadre of Public Prosecutor and Deputy Director of Public Prosecution and Joint Director of Public Prosecution shall be made by the Selection Board consisting of the following Members namely -| (i) | Chief Secretary to Government of Orissa | .. | Chairman |
| (ii) | Secretary to Government, Home Department | .. | Member |
| (iii) | Secretary to Government, Law Department | .. | Member |
| (iv) | Director-General and Inspector-General of Police, Orissa | .. | Member |
| (v) | Director of Public Prosecution, Orissa | .. | Member Convenor |