Himachal Pradesh High Court
Devender Kumar vs . Tilak Raj on 3 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Devender Kumar vs. Tilak Raj CR No. 122 of 2019 .
03.03.2022 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Karan Vir Singh, Advocate for the petitioner.
Mr. Dheeraj K. Vashisht, Advocate for the respondents.
Record stands received. Learned Counsel for the parties submit that they may be permitted to go through the same.
Ordered accordingly.
List for consideration, as prayed for, on 18.04.2022.
(Ajay Mohan Goel) Judge March 03, 2022 (narender) ::: Downloaded on - 03/03/2022 20:12:25 :::CIS