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State of Goa - Section

Section 1 in Goa, Daman And Diu Members of Legislative Assembly (Removal of Disqualification) Act, 1982

1. Short title and commencement.

(1)This Act may be called the Goa, Daman and Diu Members of Legislative Assembly (Removal of Disqualification) Act, 1982.
(2)It shall come into force at once.