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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(1)(b) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(b)establish a market in the market area and provide such facilities for persons visiting in connection with the purchase, sale, storage, weighment and processing of agricultural produce concerned as the Board may, from time to time, direct;