Section 38(1a)(ggg) in The West Bengal Primary Education Act, 1973

[Cites 0, Cited by 0] [Section 38(1a)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1a)(ggg) in The West Bengal Primary Education Act, 1973

(ggg)[ one member from the staff of the Primary School Council, Calcutta, elected in the prescribed manner from amongst themselves;] [[Clauses (g), (gg) and (ggg) substituted for original clause (g) by W.B. Act 47 of 1980, Original clause (g) was as under :-

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State of West Bengal - Subsection

Section 38(1a)(ggg) in The West Bengal Primary Education Act, 1973