Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(s) in The Shree Somnath Sanskrit University Act, 2005

(s)to accept donations, grants, gifts or to borrow money from the Central Government any State Government or from any individual association or body corporate: