Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Telangana - Subsection Section 21(1) in Telangana Vaccination Act, 1951 (1)Government may by notification in the [Official Gazette] [Substituted for the word 'Jarida' by the A.P. A.O. 1957.] make rules to carry out the purposes of this Act.
