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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3) in The Calcutta Metropolitan Development Authority Act, 1972

(3)The Auditor shall submit his Audit Report to the Metropolitan Authority and shall forward a copy thereof to the State Government.[11A. Appointment of Chief Executive Officer. - (1) The State Government shall appoint a Chief Executive Officer who shall be a whole-time Officer of the Metropolitan Authority.