Section 16 in Chaudhary Ranbir Singh University, Jind Act, 2014
16. Authorities of University.
- The following shall be the authorities of the University, namely:-(i)the Court:(ii)the Executive Council;(iii)the Academic Council;(iv)the Finance Committee;(v)the Faculties;(vi)the Academic Planning Board; and(vii)such other authorities, as may be declared by the Statutes to be the authorities of the University.
