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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(k) in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960

(k)When there are motherless children and also dependent father or mother - at Rs. 10/-p.m. to the father or mother, Rs. 10/- p.m. to each child subject to a maximum of Rs. 40/- p.m. to all.