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[Cites 0, Cited by 0] [Section 267] [Entire Act]

State of Goa - Subsection

Section 267(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)The Secretary shall, with the approval of the Chairperson issue notice to convene meetings of the Board and keep the record of minutes and shall take necessary steps for carrying out the decisions of the Board.