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[Cites 0, Cited by 1] [Section 7(1)] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(1)(g) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(g)notwithstanding any other provision contained in any Act or Rules, the select list prepared for the fresh appointments to vacant sanctioned posts shall contain names equal to the number of vacant posts notified at the time of calling for applications for filling up the posts.