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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010

(f)"Para-Legal Volunteer" means a para-legal volunteer trained [under the 'National Legal Services Authority Scheme for Para Legal Volunteers' and empanelled] [Substituted 'as such' by Notification F. No. L/61/10/NALSA, dated 22.10.2018 (w.e.f. 9.9.2010).] by a Legal Services Institution;