Patna High Court - Orders
Divisional Manager, United India ... vs Bhola Rai & Ors. on 10 November, 2016
Author: Birendra Prasad Verma
Bench: Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.346 of 2010
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Divisional Manager, United India Insurance Co. Ltd.
.... .... Appellant/s
Versus
Bhola Rai & Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Prakash Kumar, Advocate
For the Respondent No.4: Mr. Dhirendra Kumar Roy, Advocate
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CORAM: HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
5 10-11-2016Perused the office note dated 20.10.2016.
The learned counsel appearing on behalf of the appellant, in presence of the learned counsel appearing on behalf of the respondent no.4, prays for and is granted four weeks' time to file requisite etc. for issuance of fresh appeal notice upon the respondent no.3, both by ordinary process as well as under
registered cover with A/D at his present and correct address as also with correct father's name, failing which the instant appeal as against the concerned respondent shall stand rejected without further reference to the Bench.
(Birendra Prasad Verma, J) Tahir/-
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