Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act] State of Bihar - Subsection Section 7A(1)(a) in The Bihar Electricity Duty Act, 1948 (a)any person who holds or may subsequently hold any money for or on account of the Licensee or the person liable to pay duty, or