Madhya Pradesh High Court
M/S Esteem Infrabuild Pvt. Ltd Thr vs The State Of Madhya Pradesh Thr on 21 October, 2016
1 WP.5823/2016 21.10.2016 Parties through their counsel. Counsel for the parties though ready with their case but due to shortage of time, list the case on Wednesday (26.10.2016) along with other connected matters.
At the request of parties, let the matter be taken up on top of the motion list.
(Sheel Nagu) (S.K. Awasthi)
Judge Judge
sarathe/-