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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(4)Subject to such rules as may be made in this behalf, the Institute may appoint such member of other officers and employees as may be necessary for the exercise of the powers and discharge of the functions and may determine the designations and grades of such other officers and employees.