Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bombay Presidency - Subsection Section 12(2) in The Bombay Canal Rules, 1934 (2)The number and location of the inlets necessary for the supply of water to any such system shall be subject to the general or special orders of the Executive Engineer.
