Madhya Pradesh High Court
Lavi Gupta vs The State Of Madhya Pradesh on 1 July, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-24025-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 24025 of 2024 (LAVI GUPTA Vs THE STATE OF MADHYA PRADESH) Dated : 01-07-2024 Shri Manish Datt - Senior Advocate with Shri P.S. Tomar, Advocate for applicant.
Ms. Shikha Baghel - P.L. for the State.
Learned counsel for the applicant prays for time to bring on record the order-sheets in order to demonstrate as to why statement of the prosecution witness - Pawan Yadav has not been recorded as yet.
List in the next week.
(MANINDER S. BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 7/2/2024 3:00:53 PM