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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of West Bengal - Subsection

Section 36A(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(2)The Chairman, and in the absence of the Chairman, the Vice-Chairman, of the Board and in the absence of both Chairman and the Vice-Chairman, any member chosen by the members of the Board present in the meeting for the purpose shall preside over the meeting of the Board.