Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 191 in The Indian Contract Act, 1872 191. 'Sub-agent' defined.— A 'sub-agent' is a person employed by, and acting under the control of, the original agent in the business of the agency.
