Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] NCT Delhi - Subsection Section 18(4) in The Delhi Pharmaceutical Sciences and Research University Act, 2008 (4)The Board of Governors shall meet atleast four times in a year and the presence of atleast five members will form the quorum for a meeting of the Board.
