Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 25 in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973 25. Aliens. - No alien shall be allowed, without the prior approval of the Chief Examiner, to sit for an examination.
