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Central Information Commission

Reeshikesh Kumar vs Ministry Of Social Justice & ... on 10 February, 2026

                            के ीय सूचना आयोग
                      Central Information Commission
                         बाबा गंगनाथ माग, मुिनरका
                      Baba Gangnath Marg, Munirka
                       नई िद ी, New Delhi - 110067

ि तीय अपील सं      ा /Second Appeal No.         CIC/MOSJE/A/2024/648714


Reeshikesh Kumar                                         ....अपीलकता/Appellant

                                  VERSUS
                                   बनाम

CPIO,
Ministry of Social Justice & Empowerment
New Delhi                                         ... ितवादीगण
/Respondents

Date of Hearing                   : 05/02/2026
Date of Decision                  : 05/02/2026

INFORMATION COMMISSIONER :                   Ashutosh Chaturvedi

Relevant facts emerging from Second Appeal/Complaint:

RTI application filed on                  23/10/2024
CPIO replied on                           28/10/2024
First appeal filed on                     28/10/2024
FAA's order dated                         30/10/2024
Second Appeal dated                       05/11/2024

Information sought

:

The appellant has filed RTI application dated 23/10/2024 seeking the following information regarding scheme Pm Yasasvi Central Sector Scheme of Top Class Education in College for Obc, Ebc and Dnt Students.
"I am in Birla Institute of Technology Mesra, Ranchi (AISHE CODE : U 0202). I need Details Regarding slots allotted to my institute Birla Institute of, Technology, Mesra Ranchi for OBC category. i.e. total slots available to OBC students for my college for this scholarship."
Second Appeal/ Complaint No. - CIC/MOSJE/A/2024/648714 Page 1 of 3

The CPIO furnished a reply to the appellant on 28/10/2024 stating as under:

"Please visit the website of the Ministry of Social Justice and Empowerment or National Scholarship Portal (NSP) for Institution wise slots."

3. Being dissatisfied, the appellant, filed a First Appeal dated 28/10/2024. The FAA vide its order dated 30/10/2024, held as under:-

"With reference to your above mentioned RTI Appeal dated 28.10.2024, I am to say that the CPIO of this Department has already provided information of RTI application dated 23.10.2024 as under.
"Please visit the website of the Ministry of Social Justice and Empowerment or National Scholarship Portal (NSP) for Institution wise slots."

As you are not satisfied with the reply of CPIO and you have filed an appeal against CPIO. No further information is available with this Appellate authority.

If you are not satisfied with the reply, you may prefer an appeal before Central Information Commission, CIC Bhawan, Baba Gangnath Marg, Munirka, New Delhi 110067 within 90 days."

4. Being aggrieved and dissatisfied, the appellant approached the Commission by filing instant Second appeal on 05/11/2024.

Further the Appellant vide letter dated 04.02.2026, withdrew the Second Appeal, stating, "I, Reeshikesh Kumar, Appeliant in the above-mentioned Second Appeal/Complaint, most respectfully submit that the information sought by me through my RTI application has already been obtained from the official website of the Ministry of Social Justice & Empowerment.

The relevant information was officially published on the Ministry's website in July 2025. Hence, my grievance stands fully redressed and no further relief is required in the matter.

In view of the above facts, I humbly request the Hon'ble Commission to kindly treat the above-mentioned appeal/complaint as closed.

I shall be grateful for your kind consideration."

Second Appeal/ Complaint No. - CIC/MOSJE/A/2024/648714 Page 2 of 3

5. Relevant Facts emerged during Hearing:

The following were present:-
Appellant: Absent Respondent: Absent Neither the Appellant, nor the Respondent has availed the opportunity to appear before the commission despite due notice of hearing.
DECISION In the light of the facts of the case and the material on record, the commission observes that the Appellant vide letter dated 04.02.2026 withdrew his case.
Hence the Second Appeal is closed as withdrawn.
The Appeal stands disposed of Sd/-
Ashutosh Chaturvedi (आशुतोष चतुवदी) Information Commissioner (सूचना आयु ) िदनांक/ Date: 05.02.2026 Authenticated true copy (अिभ मािणत स ािपत ित) Ram Singh Meena (राम िसंह मीना) Dy. Registrar (उप पंजीयक) 011- 26715467 Address of the Parties:
1. CPIO Ministry of Social Justice & Empowerment, Shastri Bhawan, Dr. Rajendra Prasad Road, New Delhi-110001
2. Reeshikesh Kumar Second Appeal/ Complaint No. - CIC/MOSJE/A/2024/648714 Page 3 of 3 Recomendation(s) to PA under section 25(5) of the RTI Act, 2005:-
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