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State of Himachal Pradesh - Section

Section 41 in The Himachal Pradesh Tenancy And Land Reforms Rules, 1975

41. Price of the land for distribution under section 121.

- The price of land for distribution among the persons entitled to get it under section 121 shall not be less than the price paid by the State Government under sub-rule (2) of rule 39. The total price will be recoverable in six monthly instalments not exceeding 20.