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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(1)If the District Magistrate deems fit, he may enquire the claim further either by himself or any senior officer subordinate to him. However, any such enquiry shall be completed within 21 days from the date of the receipt of the said report of the Block Development Officer.