Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Tamilnadu - Subsection Section 55(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (2)a bill for payment for works and repairs and purchase of stores which have been duly sanctioned by the Board or market committee, as the case may be; and
