Section 37(13)(b) in The Multi-State Co-Operative Societies Rules, 2002

[Cites 0, Cited by 0] [Section 37(13)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(13)(b) in The Multi-State Co-Operative Societies Rules, 2002

(b)If such deposit and application are made within thirty days from the date of sale, the recovery officer shall pass an order setting aside the sale and shall repay to the purchaser, the purchase money so far as it has been deposited, together with five per cent deposited by the applicant:

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Union of India - Subsection

Section 37(13)(b) in The Multi-State Co-Operative Societies Rules, 2002