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[Cites 0, Cited by 0] [Section 25] [Entire Act]

NCT Delhi - Subsection

Section 25(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(2)The Government or the Local Authority, as the case may be, may require a Town Vending Committee to furnish such other return or returns in such performa as demanded from time to time.