Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 57 in Jharkhand Municipal Act, 2011 57. Appointing Authorities. - Subject to the other provisions of this Act, the appointing authority in respect of the posts of officers and other employees constituting the establishment of the municipality shall be such as may be prescribed by the State Government.
