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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Sikkim - Subsection

Section 92(2) in The Sikkim Police Act, 2008

(2)The Schemes will provide that officers deploying the Police to deal with situations of conflict between communities, classes, castes and political groups shall ensure that its composition, as far as possible, reflects social diversity of the area including adequate representation of weaker sections and minorities.