Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 184(4)] [Section 184] [Entire Act]

State of Andhra Pradesh - Subsection

Section 184(4)(iv) in Andhra Pradesh Municipalities Act, 1965

(iv)in all cases of sub-division--