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[Cites 0, Cited by 0] [Section 26L(2)] [Section 26L] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26L(2)(v) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(v)to publish annually at the close of the year, its progress report, balance-sheet, and statement of assets and liabilities and send copies thereof to each member of the Board as well as to the Chairman of all the market Committees;